DEBANGSU BASAK, BIVAS PATTANAYAK
60 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 60 |
Disposal nature
| ALLOWED | 30 |
| DISMISSED | 19 |
| DISMISSED AS WITHDRAWN | 7 |
| DISMISSED AS NOT PRESSED | 2 |
| DISMISSED AS NOT MAINTAINABLE | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- CHARAN HEMBRAM v. STATE OF WEST BENGAL — Calcutta High Court (2022-08-02)
- KAMDEV MAITI v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-19)
- MOHOMMAD FAROOQUE @MD FAROOQUE v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-19)
- SAHADEB PATRA v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-19)
- NONAI GHORAI @ SHUBHADIP GHORAI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2022-05-19)
- MORTUJA SK @ MORTUJA v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-19)
- MAFI SK. @ RABIUL ISLAM AND ANR. v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-19)
- NAJRUL ISLAM @ NAZRUL ISLAM v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-19)
- SOUMITRA SINHA RAY v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-19)
- MASUD ALAM @ MASADUR RAHAMAN AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-19)
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