DEBANGSU BASAK, BIBHAS RANJAN DE
6,002 recorded High Court judgment(s) · 2017–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 6002 |
Disposal nature
| ALLOWED | 2780 |
| DISMISSED | 2241 |
| DISMISSED AS NOT PRESSED | 281 |
| DISPOSED | 225 |
| REJECTED | 168 |
| PARTLY ALLOWED | 104 |
| DISMISSED AS REJECTED | 64 |
| DISMISSED AS WITHDRAWN | 58 |
Recent judgments
- SMTI. JAGRITI v. MS. NANDANI MAHARAJ — Calcutta High Court (2024-11-08)
- MALLIKA DAS v. TAPAN DAS — Calcutta High Court (2024-09-19)
- THE HONOURABLE LIEUTENANT GOVERNOR AND ORS v. SUBENDU MATA AND ORS — Calcutta High Court (2024-06-14)
- M.KRISHNAN v. THE LT GOVERNOR AND ORS. — Calcutta High Court (2024-05-21)
- LAKHI KUMARI MONDAL v. THE LIEUTENANT GOVERNOR AND ORS. — Calcutta High Court (2024-05-21)
- ANDAMAN AND NICOBAR ISLANDS REAL ESTATE ASSOCIATION AND ANR. v. THE LIEUTENANT GOVERNOR AND ORS. — Calcutta High Court (2024-05-21)
- ANDAMAN CHAMBER OF COMMERCE AND INDUSTRY AND ANR. v. THE LIEUTENANT GOVERNOR AND ORS. — Calcutta High Court (2024-05-21)
- BINA DAS v. THE LIEUTENANT GOVERNOR AND ORS. — Calcutta High Court (2024-05-21)
- S.MEGANATHAN v. THE STATE — Calcutta High Court (2024-05-03)
- THE STATE v. TARAK SIKDAR AND ORS — Calcutta High Court (2024-04-15)
Lex