DEBANGSU BASAK, ANIRUDDHA ROY
39 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 39 |
Disposal nature
| DISMISSED | 19 |
| REJECTED | 7 |
| DISPOSED | 6 |
| ALLOWED | 6 |
| PARTLY ALLOWED | 1 |
Recent judgments
- RANJIT BARMAN AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-06-15)
- BHIM BARMAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-06-15)
- DIPESH DAS @ DWIPESH DAS AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-06-15)
- DIPAK ROY v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-06-15)
- ABU BAKASH MIA @ BAKASH MIA v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-06-15)
- MINA MANDAL v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-14)
- ANIRUDHYA BASUMATA AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-06-14)
- BUDU SK@BUDURULLA SK AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-14)
- JAYANTA DAS v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-06-14)
- AJAY SINGHA v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-06-14)
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