LexDEBANGSU BASAK, ANANDA KUMAR MUKHERJEE
983 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 983 |
Disposal nature
| ALLOWED | 422 |
| DISMISSED | 279 |
| REJECTED | 114 |
| DISMISSED AS NOT PRESSED | 106 |
| PARTLY ALLOWED | 26 |
| DISMISSED AS WITHDRAWN | 15 |
| DISPOSED | 13 |
| DISMISSED AS INFRUCTUOUS | 3 |
Recent judgments
- AFROJ BIBI @ AFROJA BIBI v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-17)
- NIMAI MAHATO @ NIMAI CHANDRA MAHATO v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-17)
- ABHIJIT SAMANTA v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-17)
- UMAR FARUQUE v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-17)
- SABIUL HAQUE AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-17)
- UTPAL DAS AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-17)
- ASHISH DAS @ASIS DAS v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-17)
- PACHA GAZI AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-17)
- NASIM SK @IJAZ AHMMED v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-17)
- RAMESH DUTTA @ROMESH DUTTA AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-17)