DEBANGSU BASAK, AJAY KUMAR GUPTA

116 recorded High Court judgment(s) · 2022–2026

Courts

Disposal nature

Recent judgments

• THE LT.GOVERNOR AND ORS. v. SHRI.K.PREM KUMAR AND ORS. — Calcutta High Court (2026-03-02)
• SHRI.K.PREM KUMAR AND ORS v. UNION OF INDIA AND ORS — Calcutta High Court (2026-03-02)
• THE UNION OF INDIA AND ORS v. SMTI.MALTI TIWARI AND ORS. — Calcutta High Court (2026-02-27)
• UNION OF INDIA AND ORS. v. SHRI.AMSON AND ANR — Calcutta High Court (2026-02-27)
• THE LT.GOVERNOR AND ORS v. DR.DEV SINGH AND ORS — Calcutta High Court (2026-02-27)
• SHRI.C.CHITAMBARAM v. THE DIRECTOR OF TRANSPORT — Calcutta High Court (2026-02-26)
• THE ANDAMAN AND NICOBAR ADMINISTRATION AND ORS v. K.RAMACHANDRAN — Calcutta High Court (2026-02-26)
• C PALANISWAMY v. THE UNION OF INDIA — Calcutta High Court (2026-02-26)
• SMTI. S. MANOHARI AND ORS v. THE EXECUTIVE ENGINEER — Calcutta High Court (2026-02-25)
• SMTI. S.MANOHARI AND ORS v. THE EXECUTIVE ENGINEER — Calcutta High Court (2026-02-25)