LexDEBANGSU BASAK
2,747 recorded High Court judgment(s) · 2007–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 2747 |
Disposal nature
| DISPOSED | 1427 |
| DISMISSED FOR DEFAULT | 481 |
| DISMISSED | 392 |
| DISMISSED AS NOT PRESSED | 233 |
| DISMISSED AS WITHDRAWN | 92 |
| REJECTED | 59 |
| ALLOWED | 29 |
| TRANSFERRED | 22 |
Recent judgments
- MANTU BARMAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-03-27)
- UJAIR KHAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-03-27)
- MD SAIYAD AND AND ANR. v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-03-27)
- SHINTU SHARMA @ SINTU SHARMA v. THE STATE OF WEST BENGAL AND ANR. — Calcutta High Court (2026-03-27)
- SOMRESH CHETTRI v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2026-03-27)
- NUR ISLAM MIYA@NUR ISLAM v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-03-27)
- BUDDHAMAN ROY @ BARMAN @ BUDHIMAN ROY v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2026-03-27)
- ANIL INDWAR@MOTA v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2026-03-27)
- IMAN HUSSAIN @ IMAMHOSSAIN AND ANR. v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-03-27)
- GOLAP BHUMIJ AND ANR. v. THE STATE OF WEST BENGAL AND ANR. — Calcutta High Court (2026-03-27)