LexDAYA SHANKAR TRIPATHI,VIKRAM NATH
143 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 143 |
Disposal nature
| Disposed off/Decided on merits | 88 |
| Dismissed on merits | 34 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 16 |
| Allowed/Partly Allowed on merits | 4 |
| Reference Disposed off | 1 |
Recent judgments
- REKHA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-09-14)
- LOKENDRA SINGH CHAUHAN AND 2 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-09-14)
- KRISHNA PRATAP SINGH AND ANOTEHR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-09-14)
- ASHA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-14)
- BHAGWANI DEVI v. NATIONAL HUMAN RIGHT COMMISSION AND 2 OTHERS — Allahabad High Court (2018-09-14)
- UMESH RAI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-14)
- SHIVA KANT DUBEY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-14)
- GULAB CHAND v. State of U.P. AND 3 ORS — Allahabad High Court (2018-09-14)
- MUKESH KUMAR v. State of U.P. AND ANOTHER — Allahabad High Court (2018-09-14)
- NIRAJ GUPTA AND 9 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-09-14)