DAYA SHANKAR TRIPATHI

412 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

412

Disposed off/Decided on merits	182
Dismiss other than merit(DD/Non Prosec./Abated)	145
Dismissed on merits	48
Allowed/Partly Allowed on merits	35
(unspecified)	2

GYANENDRA KUMAR TOMAR AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-01-03)
INDRASAN v. STATE — Allahabad High Court (2018-12-19)
SRI PAL SINGH and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-12-19)
SHARDA PRASAD v. STATE OF U.P. — Allahabad High Court (2018-12-19)
MEERA DEVI v. STATE OF U.P. and ANOTHER — Allahabad High Court (2018-12-18)
SANJU AND 2 OTHERS v. STATE OF UP AND ANOTHER — Allahabad High Court (2018-10-27)
OMKAR v. State of U.P. AND ANOTHER — Allahabad High Court (2018-10-27)
KANHAIYA MISHRA v. STATE OF UP AND ANOTHER — Allahabad High Court (2018-10-27)
ABHISHEK KUMAR @ ABHISHEK SINGH (MINOR) v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-10-27)
MANNU LAL v. State of U.P. AND 5 ORS — Allahabad High Court (2018-10-27)