DAYA CHAUDHARY,. SUDHIR MITTAL

542 recorded High Court judgment(s) · 2018–2020

Courts

Disposal nature

Recent judgments

• GURU HAR RAI EDUCATION WELFARE AND CHARITABLE SOCIETY v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2020-12-22)
• BHUPINDER PAL SINGH AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2020-12-03)
• PUNEET v. LALA LAJPAT RAI UNIVERSITY OF VETERINARY AND ANIMAL SCIENCES AND ANOTHER — Punjab & Haryana High Court (2020-02-07)
• VINOD v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2020-02-07)
• AMRIK SINGH v. UNION TERRITORY CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2020-01-17)
• LANDBASE INDIA LIMITED v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2020-01-10)
• SAMEER DALMIA v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-12-20)
• HARGUN KAUR ARORA AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-12-13)
• RANJU GOYAL AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-12-13)
• BHUPESH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-12-06)