DAYA CHAUDHARY,. MEENAKSHI I. MEHTA

520 recorded High Court judgment(s) · 2010–2021

Courts

Disposal nature

Recent judgments

• M/S HERO EXPORTS, LUDHIANA v. ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-V, LDH — Punjab & Haryana High Court (2021-01-07)
• M/S ARVINDERA ELECTRICALS v. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS — Punjab & Haryana High Court (2021-01-07)
• GARG WINE v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2021-01-05)
• ALKESH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-01-05)
• BHAGWATI COLLEGE OF PHARMACY, BHIKHI MANSA v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2021-01-05)
• CREMO NETUREAL MILK LLP AND ANR v. CREMO SA — Punjab & Haryana High Court (2021-01-05)
• GULZAR SINGH NAMDHARI AND OTHERS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2020-12-22)
• INDU GUPTA AND ORS v. DISTRICT MAGISTRATE CHANDIGARH AND ANR — Punjab & Haryana High Court (2020-12-22)
• M/S A.K AUTOMATICS v. THE PRINCIPAL SECRETARY AND ANR — Punjab & Haryana High Court (2020-12-10)
• BIDHI CHAND v. THE FINANCIAL COMMISSIONER HARYANA AND ORS — Punjab & Haryana High Court (2020-12-10)