DAYA CHAUDHARY

9,242 recorded High Court judgment(s) · 1999–2024

Courts

Disposal nature

Recent judgments

• SHIV RAM v. MOOL CHAND — Punjab & Haryana High Court (2024-10-21)
• HARJINDER KAUR v. STATE OF PUNJAB ETC. — Punjab & Haryana High Court (2023-05-16)
• JAGDISH SINGH AND ORS. v. HARCHAND SINGH AND ORS. — Punjab & Haryana High Court (2021-10-11)
• PRIKSHIT AND ANR v. STATE OF HARYANA — Punjab & Haryana High Court (2020-12-10)
• GURPINDER SINGH @ GOPI v. STATE OF HARYANA — Punjab & Haryana High Court (2020-11-27)
• TARUN v. STATE OF HARYANA — Punjab & Haryana High Court (2020-11-27)
• KULBIR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2020-11-24)
• VARINDER KUMAR @ BINDER v. STATE OF PUNJAB — Punjab & Haryana High Court (2020-11-24)
• RAJIV MADAN AND ANR v. GURUDWARA GURU NANAK SATSANG SABHA (REGD) — Punjab & Haryana High Court (2020-11-18)
• SANDEEP @ KALA v. STATE OF HARYANA — Punjab & Haryana High Court (2020-11-05)