DARSHAN SINGH,. S.S. SARON

26 recorded High Court judgment(s) · 2012–2017

Courts

Disposal nature

Recent judgments

• MANGAT RAM @ MANGA v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-05-08)
• SAGAR KUMAR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-05-08)
• MALKIYAT & ANR v. STATE OF HARYANA — Punjab & Haryana High Court (2017-03-10)
• BIKRAMJIT SINGH v. GURINDER SINGH @ GURVINDER SINGH — Punjab & Haryana High Court (2017-03-01)
• ANITA @ BALI v. STATE OF HARYANA — Punjab & Haryana High Court (2017-02-28)
• KANDHI AREA BACHAO SANGARSH COMMITTEE v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-02-08)
• VARSHA CONSTRUCTION COMPANY v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2017-01-24)
• PATEL INFRASTRUCTURE PVT LTD v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2017-01-24)
• TANVEER HUSSAIN AND ORS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2017-01-24)
• PUNJ LLOYD LTD-VRC CONSTRUCTION PVT LTD v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2017-01-24)