DARSHAN SINGH

7,435 recorded High Court judgment(s) · 2004–2025

Courts

Disposal nature

Recent judgments

• SHANTI DEVI ETC. v. JAGDISH SINGH ETC. — Punjab & Haryana High Court (2025-07-07)
• PARKASH LAL v. GURCHARAN GROVERO AND ANR — Punjab & Haryana High Court (2025-05-15)
• KISHORE CHAND v. PREM CHAND AND ORS — Punjab & Haryana High Court (2025-05-08)
• RAMBIR SHARMA v. SANDEEP SINGH AND ORS — Punjab & Haryana High Court (2024-03-05)
• RAJ KAUR AND ORS. v. RAPINDER SINGH AND ORS. — Punjab & Haryana High Court (2024-01-10)
• NIRMALA RANI v. GURMIT SINGH — Punjab & Haryana High Court (2023-12-21)
• KHATIJA v. G.M.HY.ROADWAYS & ORS. — Punjab & Haryana High Court (2023-12-18)
• BALJINDER KAUR AND ORS. v. NEW INDIA ASSURANCE CO.LTD. AND ANR. — Punjab & Haryana High Court (2023-11-23)
• ANU GUPTA AND ORS. v. RAM SARUP AND ORS. — Punjab & Haryana High Court (2023-10-30)
• PUSHPA DEVI v. SUMER CHAND — Punjab & Haryana High Court (2023-09-09)