LexDAMA SESHADRI NAIDU, P.N.RAVINDRAN
115 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 115 |
Disposal nature
| DISMISSED | 42 |
| CLOSED | 23 |
| DISPOSED OF | 16 |
| ALLOWED | 13 |
| PARTLY ALLOWED | 7 |
| DISMISSED AS NOT PRESSED | 4 |
| DISMISSED AS WITHDRAWN | 4 |
| REMANDED | 3 |
Recent judgments
- LAKSHMIKUTTY v. R MANOJ — Kerala High Court (2017-09-27)
- SAM JOSEPH v. JUDE THADEVUS — Kerala High Court (2017-08-23)
- THE EXECUTIVE OFFICER v. M.V.VENKITAKRISHNA KALLURAYA — Kerala High Court (2017-08-23)
- THE CHIEF CONSERVATOR OF FORESTS v. SULOCHANA — Kerala High Court (2017-08-16)
- KAVITHA G.PILLAI v. THE JOINT DIRECTOR — Kerala High Court (2017-07-26)
- P.ALEXANDER AND ANOTHER v. UNION OF INDIA AND ANOTHER — Kerala High Court (2017-07-26)
- BENNY MANI v. MARY — Kerala High Court (2017-07-12)
- THE NEW INDIA ASSURANCE CO.LTD v. P. SELVARANI — Kerala High Court (2017-07-12)
- STATE OF KERALA v. K.K.MATHAI — Kerala High Court (2017-07-05)
- SOLOMON FERNANDEZ v. STATE OF KERALA — Kerala High Court (2016-12-21)