DAMA SESHADRI NAIDU

1,025 recorded High Court judgment(s) · 2006–2014

Courts

Disposal nature

Recent judgments

• Smt.Dr.M.Easther Suneela W/o Ramesh Babu v. The Government of Andhra Pradesh — Telangana High Court (2014-07-24)
• Kum. K. Mallika, C-940177, Cont. Conductor, v. The A.P.S.R.T.C., rep by its Managing Director, — Telangana High Court (2014-06-23)
• T. Srinivasa Rao v. The Presiding Officer, Central Government Industrial — Telangana High Court (2014-06-23)
• G. Nageshwar Rao, v. The Vice-Chairman AND Managing Director, — Telangana High Court (2014-06-23)
• G. Subba Rao, v. The Vice-Chairman AND Managing Director, APSRTC, — Telangana High Court (2014-06-23)
• D. Srinivas, s/o Balaiah, v. A.P.S.R.T.C. Rep by its VC AND MD — Telangana High Court (2014-06-23)
• A.S.Reddy, S/o. Chandra Reddy v. The Vice Chairman AND Managing Director — Telangana High Court (2014-06-23)
• I. Daruga, v. The Vice-Chairman ea Managing Director, — Telangana High Court (2014-06-23)
• G.Subbaiah, v. The Presiding Officer, Central Government Industrial — Telangana High Court (2014-06-23)
• SADU NARASIMHA RAO GUNTUR DISTRICT. v. THE PRESIDING OFFICER HYDERABAD AND 4 OTHERS — Telangana High Court (2014-06-23)