LexDAMA SESHADRI NAIDU, ANTONY DOMINIC
1,381 recorded High Court judgment(s) · 2014–2017
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1381 |
Disposal nature
| DISPOSED OF | 633 |
| DISMISSED | 477 |
| CLOSED | 130 |
| DISMISSED AS WITHDRAWN | 58 |
| ALLOWED | 45 |
| DISMISSED AS NOT PRESSED | 16 |
| DISMISSED AS INFRUCTUOUS | 15 |
| REMANDED | 3 |
Recent judgments
- KAJA MOIDEEN v. ANEESH S. — Kerala High Court (2017-11-02)
- AL AMEEN.N. v. THE COMMISSIONER OF POLICE — Kerala High Court (2017-11-02)
- FALCON INFRASTRUCTURE (P) LTD. v. THE COMMISSIONER OF POLICE — Kerala High Court (2017-11-02)
- KERALA PULAYAR MAHASABHA v. STATE OF KERALA — Kerala High Court (2017-11-02)
- GEORGE POUVATHIL v. STATE OF KERALA — Kerala High Court (2017-11-02)
- BEENAMMA v. THE DIRECTOR GENERAL OF POLICE — Kerala High Court (2017-11-02)
- M/S. LIFELINE SUPER SPECIALTY HOSPITAL v. THE STATE OF KERALA — Kerala High Court (2017-11-02)
- MARY GEORGE v. THE SUPERINTENDANT OF POLICE, KOTTAYAM — Kerala High Court (2017-11-02)
- ARUNDHATHI v. DISTRICT COLLECTOR — Kerala High Court (2017-11-01)
- INDUS TOWERS LIMITED v. STATE OF KERALA — Kerala High Court (2017-11-01)