DAMA SESHADRI NAIDU, ANTONY DOMINIC

255 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• VTM NSS COLLEGE, REPRESENTED BY ITS PRINCIPAL v. THE STATE OF KERALA — Kerala High Court (2018-05-29)
• THE SUB REGISTRAR v. SRI.ASSANARU KHAN — Kerala High Court (2018-05-29)
• SAJITHA v. THE UNION OF INDIA — Kerala High Court (2018-05-29)
• THOUFEEQ v. STATE OF KERALA — Kerala High Court (2018-05-29)
• DR.ABDUL RASHID @ DR. A.R.BABU v. STATE OF KERALA — Kerala High Court (2018-05-29)
• AMALJITH.C.ANU v. MAHATMA GANDHI UNIVERSITY — Kerala High Court (2018-05-29)
• SURESH KUMAR S. v. SWAPNA S. — Kerala High Court (2018-05-28)
• BABU C.GEORGE v. THE ASSISTANT DIRECTOR — Kerala High Court (2018-05-23)
• RAZIYA IQBAL v. STATE OF KERALA — Kerala High Court (2018-05-23)
• THE EXECUTIVE ENGINEER, CENTRAL PUBLIC WORKS DEPARTMENT v. ENGINEERING PROJECTS (INDIA) LTD. — Kerala High Court (2018-05-23)