DAMA SESHADRI NAIDU, ACTING ANTONY DOMINIC

317 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• DEEPA v. GENERAL MANAGER, KSFE LTD — Kerala High Court (2018-02-07)
• THE DIRECTOR v. JAYAKUMAR — Kerala High Court (2018-02-07)
• PUSHPAVENI v. STATE OF KERALA — Kerala High Court (2018-02-07)
• K.V.SATHYAPALAN v. MRS. SUSAMMA RAJAN — Kerala High Court (2018-02-07)
• A.K.BALAKRISHNAN NAIR v. THE CHIEF SECRETARY TO THE GOVERNMENT OF KERALA — Kerala High Court (2018-02-07)
• BIJEESH K v. VILLAGE OFFICER — Kerala High Court (2018-02-07)
• KURIAKOSE K K v. STATE OF KERALA — Kerala High Court (2018-02-07)
• KOCHIN INLAB EQUIPMENTS INDIA PVT. LTD. v. UNION OF INDIA — Kerala High Court (2018-02-07)
• SHAMSUDEEN V.S v. THE MUVATTUPUZHA URBAN CO-OPERATIVE BANK LTD. NO. 556 — Kerala High Court (2018-02-07)
• B.ANILKUMAR v. SHARATHA SAMPATH — Kerala High Court (2018-02-06)