DAMA SESHADRI NAIDU

942 recorded High Court judgment(s) · 2018–2021

Courts

Bombay High Court

942

Disposed of	256
(unspecified)	134
Dismissed	130
Disposed Off	118
OTHERS DISPOSED OFF	116
Allowed	90
DISPOSED OFF	50
Dissmiss For Default/Non-Prosecution	11

ST. CATHERINES HOME v. SUMEET KAMALKISHOR JAJOO AND ANR -SHREEJA SUMEET JAJOO (MINOR) — Bombay High Court (2021-08-05)
SHREE MANAV SEVA SANGH v. AJIT ARJUN WAGRE AND ANR. (PROP. ADOPTIVE PARENTS) AND SHARVIL AJIT WAGRE (MINOR) — Bombay High Court (2021-08-05)
SHREE MANAV SEVA SANGH - APPLICANT v. KIRAN DATTATRAY GHOLAP AND ANR. - PROSP. ADOPTIVE PARENTS. — Bombay High Court (2021-08-05)
ST. CATHERINE HOME v. SANTOSH BABAN MAHAKE AND SAYALI SANTOSH MAHAKE(PROP.ADOPTIVE PARENTS)AND DURVA SANTOSH MAHAKE(MINOR — Bombay High Court (2021-07-29)
CHILDREN OF THE WORLD INDIA TRUST v. VIVEK KISHOR BHAVSAR AND ANR. (PROP. ADOPTERS) AND ZARA VIVEK (MINOR) — Bombay High Court (2021-07-29)
CHILDREN OF THE WORLD INDIA TRUST v. ALEXANDER BERNARD REDIGER, AMERICAN AND ANR. — Bombay High Court (2021-07-29)
BAL ANAND THROUGH SOCIAL WORKER SUSHMA GAIKWAD v. JONATHAN DAVID BIHL AND NICOLE LEIGH BIHL(PROP ADOPTERS) AND DAX GABRIEL BIHL(MINOR) — Bombay High Court (2021-07-29)
SHREE MANAV SEVA SANGH v. ARUL DIAS AND ANR , AIDEN ARUL DIAS (MINOR) — Bombay High Court (2021-07-29)
NUSLI NEVILLE WADIA v. FERANI HOTELS PRIVATE LIMITED AND 48 ORS. — Bombay High Court (2021-07-27)
FAMILY SERVICE CENTRE v. RAVINDRA SHYAMDAS SHAMBHWANI AND CHHAYA RAVINDRA SHAMBHWANI (PROP. ADOPTIVE PARENTS) — Bombay High Court (2021-07-23)