DALVEER BHANDARI,C.J.,N. A. BRITTO

22 recorded High Court judgment(s) · 2005–2005

Courts

Disposal nature

Recent judgments

• SAMEER P. SAWANT v. STATE OF GOA and ORS — Bombay High Court (2005-04-18)
• UMESH VASU GAONKAR v. STATE OF GOA and ORS — Bombay High Court (2005-04-18)
• SHRI UMESH VASSU GAONKAR v. STATE OF GOA AND ORS — Bombay High Court (2005-04-18)
• ANIL DAMU MURGAONKAR v. STATE OF GOA and ORS — Bombay High Court (2005-04-18)
• ANIL DAMU MURGAONKAR v. STATE OF GOA AND ORS — Bombay High Court (2005-04-18)
• SAMEER P. SAWANT v. STATE OF GOA AND ORS — Bombay High Court (2005-04-18)
• MISS TEREZINHA FERNANDES v. THE CHIEF ENGINEER, P.W.D. and ANR. — Bombay High Court (2005-03-21)
• SHRI SHRIKANT DALAL,MARGAO GOA. v. THE SARPANCH,VILLAGE PANCHAYAT OF AQUEM and 3 ORS., — Bombay High Court (2005-03-21)
• SMT.SUCCORINA PEREIRA v. VILLAGE PANCHAYAT OF VARCA — Bombay High Court (2005-03-21)
• GUNULO R.PARAB and ORS. v. STATE OF GOA THROUGH THE CHIEF SECRETARY AND ANR. — Bombay High Court (2005-03-21)