LexDALIP SINGH,MEENA V. GOMBER
209 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 209 |
Disposal nature
| DISPOSED OF | 86 |
| DISMISSED | 82 |
| ALLOWED | 31 |
| WITHDRAWN | 5 |
| PARTLY ALLOWED | 2 |
| INTERM ORDER | 1 |
| COMPROMISED | 1 |
| REMANDED | 1 |
Recent judgments
- MANGAL CHAND v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2012-10-08)
- MAGAL CHAND YADAV v. STATE OF RAJ ASTHAN THROUGH PP — Rajasthan High Court (2012-10-08)
- RAJ RAJYA VIDHYUT PRAS NIGAM ORS v. TIKAM CHAND KHATRI AND ORS — Rajasthan High Court (2012-09-27)
- RAJ RAJYA VIDYUT PRASARAN ANR v. N L MIDDHA AND ANR — Rajasthan High Court (2012-09-27)
- RAJ RAJYA VIDHYUT PRAS NIGAM v. KAMLESH KUMAR SHARMA ORS — Rajasthan High Court (2012-09-27)
- THE C AND M D R R V P NIGAM ORS v. JAI SINGH SAINI — Rajasthan High Court (2012-09-27)
- RAJ RAJYA VIDHYUT NIGAM LTD v. MOHAR SIGNH GURJAR ORS — Rajasthan High Court (2012-09-27)
- NEMA MALI ALIAS NEMI CHAND v. STATE OF RAJ ASTHAN THROUGH PP — Rajasthan High Court (2012-09-26)
- MRS UGANTI v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-09-26)
- RAMESH v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-09-26)