DALIP SINGH,KOTHARI SAJJAN SINGH

149 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• STATE OF RAJASTHAN v. MANGAL CHAND YADAV — Rajasthan High Court (2012-10-08)
• GIRDHARI LAL v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-10-01)
• SITARAM v. STATE HOME DEPARTMENT ORS — Rajasthan High Court (2012-09-28)
• KAILASH CHANDRA YADAV v. STATE OF RAJ AND ORS — Rajasthan High Court (2012-08-07)
• NARAYAN AND ANS v. STATE — Rajasthan High Court (2012-05-07)
• BABLU HUSSAIN v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-05-04)
• RICHPAL v. STATE HOME DAPARTMENTORS — Rajasthan High Court (2012-04-26)
• RAMAVTAR AND ANR v. CIVIL JUDGE J D AND ANR — Rajasthan High Court (2012-04-25)
• STATE v. SMT.SANJAYA — Rajasthan High Court (2012-04-25)
• RAKESH KUMAR PHOLARAM v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-04-24)