LexDALIP SINGH
2,745 recorded High Court judgment(s) · 2004–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 2745 |
Disposal nature
| DISMISSED | 1276 |
| DISPOSED OF | 811 |
| ALLOWED | 295 |
| PEREMPTORY | 153 |
| WITHDRAWN | 73 |
| PARTLY ALLOWED | 46 |
| MODIFIED | 28 |
| (unspecified) | 22 |
Recent judgments
- RAMDAYAL ALIAS RAMLI AND ORS. v. STATE OF RAJASTHAN — Rajasthan High Court (2012-09-04)
- NAND KISHORE v. STATE — Rajasthan High Court (2012-08-28)
- GIRRAJ PRASAD v. STATE OF RAJASTHAN THROUGH PP. — Rajasthan High Court (2012-07-19)
- SHAHBUDDIN AND ANR v. STATE OF RAJASTHAN AND ORS. — Rajasthan High Court (2012-07-10)
- POONAM KUMARI AND ANR v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-07-05)
- BAHADUR SINGH v. STATE — Rajasthan High Court (2012-05-29)
- VINAY AGRAWAL v. STATE OF RAJASTHAN THROUGH PP. — Rajasthan High Court (2012-05-29)
- SATYA NARAIN MITTAL v. ADDITIONAL DISTRICT JUDGE NO 4 — Rajasthan High Court (2012-05-29)
- MEGHA RATHI AND ORS v. RAJ HEALTH SCIENCE UNIVERSITY — Rajasthan High Court (2012-05-29)
- SATYA NARAIN MITTAL v. ADDITIONAL DISTRICT JUDGE NO 4 — Rajasthan High Court (2012-05-29)