D.Y. CHANDRACHUD, . MRIDULA BHATKAR

23 recorded High Court judgment(s) · 2009–2013

Courts

Bombay High Court

Disposed Off	12
DISPOSED OFF	4
Rule Made Absolute	2
Dissmiss For Default/Non-Prosecution	1
Admitted and Disposed Off	1
(unspecified)	1
OTHERS DISPOSED OFF	1
Dismissed	1

THE STATE OF MAHARASHTRA AND ORS v. VITTHAL BARKU SHIVEKAR (DECD) SHIVAJI VITTHAL SHIVEKAR — Bombay High Court (2013-08-22)
THE STATE OF MAHARASHTRA AND ORS v. SHANTARAM BABURAO NAWALE (DECD) LAHU SHANTARAM NAWALE AND OTHERS — Bombay High Court (2013-08-22)
ABA YASHVANT DESHMUKH v. THE STATE OF MAHARASHTRA, THROUGH PRINCIPAL SECRETARY, MINISTRY OF REVENUE AND ORS — Bombay High Court (2013-08-22)
SHASHIKANT BHAIDAS SHIRASATH v. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, SPECIAL JUSTICE DEPARTMENT AND ORS. — Bombay High Court (2013-08-22)
THE STATE OF MAHARASHTRA AND ORS v. MARUTI GOVIND SABALE (DECD) — Bombay High Court (2013-08-22)
TUKARAM JAYWANT SHITOLE v. SECRETARY TO THE GOVERNMENT REVENUE AND FOREST DEPT., AND ORS — Bombay High Court (2013-08-08)
TUKARAM JAYWANT SHITOLE v. SECRETARY TO THE GOVERNMENT REVENUE AND FOREST DEPT. AND ORS — Bombay High Court (2013-08-08)
RAMCHANDRA MACHINDRA DHANGEKAR v. THE STATE OF MAHARASHTRA, THROUGH PRINCIPAL SECRETARY, SOCIAL AND WELFARE DEPT AND ORS — Bombay High Court (2012-08-27)
RAJMATA JIJAU MADHYAMIK VIDYALAYA, BORGAON (KHURD) AND ORS v. STATE OF MAHARASHTRA, THROUGH SECRETARY, EDUCATION DEPT AND ORS — Bombay High Court (2012-08-27)
AMBIVALI MADHYAMIK VIDYALAYA, AMBIVALI AND ORS v. STATE OF MAHARASHTRA, THROUGH SECRETARY, EDUCATION DEPT AND ORS — Bombay High Court (2012-08-27)