D. Y. CHANDRACHUD,F. M. REIS

37 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• SHRI. AJIT PHATARPEKAR v. THE COMMISSIONER OF INCOME TAX — Bombay High Court (2013-10-19)
• SMT. NEELAM PHATARPEKAR v. THE COMMISSIONER OF INCOME TAX — Bombay High Court (2013-10-19)
• THE COMMISSIONER OF INCOME TAX v. M/S. REIS MAGOS ESTATS PVT. LTD. — Bombay High Court (2013-10-18)
• DAMODAR MANGALJI MINING CO., PANAJI GOA. v. JT. COMMISSIONER OF INCOME TAX, PANAJI GOA. — Bombay High Court (2013-10-18)
• MR. RAMDAS PEDNEKAR, CIVIL REGISTRAR-CUM-SUB REGISTRAR (HEAD QUARTERS) v. STATE OF GOA, THROUGH THE CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2013-10-18)
• THE COMMISSIONER OF INCOME TAX v. SHRI. IVAN SINGH — Bombay High Court (2013-10-18)
• MR. JAMES FERNANDES v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2013-10-18)
• SHRI. VISHWANATH BHAMAIKAR v. STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2013-10-18)
• THE COMMISSIONER OF INCOME TAX v. M/S. REIS MAGOS ESTATES PVT. LTD. — Bombay High Court (2013-10-18)
• THE COMMISSIONER OF INCOME TAX v. M/S. ALPHA IMPEX PVT. LTD. — Bombay High Court (2013-10-18)