LexD.Y. CHANDRACHUD
9,745 recorded High Court judgment(s) · 2000–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 9745 |
Disposal nature
| DISPOSED OFF | 3810 |
| DISMISSED | 1089 |
| Dismissed | 1027 |
| Disposed Off | 1022 |
| ABSOLUTE | 674 |
| WITHDRAWN | 561 |
| SCHEME SANCTIONED - COMPANY | 236 |
| Allowed To be withdrawn | 198 |
Recent judgments
- DADU TAYAPPA BANKAR AND ORS. v. RAMCHANDRA GOVIND DESHPANDE AND ORS. — Bombay High Court (2022-12-16)
- DADU TAYAPPA BANKAR AND ORS. v. RAMCHANDRA GOVIND DESHPANDE AND ORS. — Bombay High Court (2022-12-16)
- THE PRINCIPAL SECRETARY - THROUGH MINISTRARY FOR FOREST (REVENUE AND FOREST) AND ORS. v. RAJARAM GANPATI SHINGARE AND ANR. — Bombay High Court (2013-09-06)
- THE PRINCIPAL SECRETARY - THROUGH MINISTRARY FOR FOREST (REVENUE AND FOREST) AND ORS. v. RAJARAM GANPATI SHINGARE AND ANR. — Bombay High Court (2013-09-06)
- SANDEEP SHARADCHANDRA THAKUR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-07-05)
- M/S MAHALAXMI TOURISM DEVELOPMENT CO PVT LTD v. PUNE MAHANAGAR PARIVAHAN MANDAL LTD — Bombay High Court (2013-03-15)
- M/S. OFFSHORE INFRASTRUCTURE LTD., v. UNION OF INDIA — Bombay High Court (2013-03-01)
- REPUTE CONSTRUCTIONS PVT. LTD. v. THE INDIAN HUME PIPE CO. LTD. — Bombay High Court (2013-03-01)
- A.C. SHAIKH v. THE GENERAL MANAGER C.R. AND ANR — Bombay High Court (2013-03-01)
- SIDDHARTH INFRA PROJECTS PVT. LTD. v. PYRAMID PROJECTS PVT. LTD. — Bombay High Court (2013-02-22)