D.V.SHYLENDRA KUMAR,B.V.PINTO

70 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• KARNATAKA FOREST DEVELOPMENT CORPORATION v. MEHABOOBSAB MAKTUMSAB HOROANI — Karnataka High Court (2012-03-22)
• V.BHANUPRAKASH, v. LINGA REDDY — Karnataka High Court (2012-03-21)
• S D M E SOCIETY, v. SMT. BHARATI H PATIL — Karnataka High Court (2012-03-20)
• ANUSUYA D/O. BHEEMAPPA MALIWADER v. THE GOVERNMENT OF KARNATAKA — Karnataka High Court (2012-03-20)
• THE KARNATAKA FINANCIAL CORPORATION v. NOORJAHAN D/O HUSSAN SAB ANNIGERI — Karnataka High Court (2012-03-19)
• BHARAMAPPA S/O. APPANNA PATIL v. THE COMMISSIONER — Karnataka High Court (2012-03-19)
• SMT ANUSUYA D/O HOLEBASAPPA ARAKERI v. SRI GURAPPA S/O MUKKANDAPPA BUDDAPPANAVAR — Karnataka High Court (2012-03-16)
• AHALE SUNNAT JAMAAT v. THE STATE OF KARNATAKA — Karnataka High Court (2012-03-16)
• RANJITSINGH JAYSINGH BHAVANI v. THE STATE OF KARNATAKA — Karnataka High Court (2012-03-16)
• MAHAGANGAPATI SHANKARA DEVASTHANA v. STATE OF KARNATAKA — Karnataka High Court (2012-03-15)