LexD.V.SHYLENDRA KUMAR,B.SREENIVASE GOWDA
175 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 175 |
Disposal nature
| DISMISSED | 126 |
| DROPPED | 29 |
| ALLOWED AND REMANDED | 6 |
| DISPOSED | 5 |
| ALLOWED | 4 |
| Partly Allowed | 3 |
| REJECTED | 2 |
Recent judgments
- J D MOSSES v. MEKA SHESHAMMA — Karnataka High Court (2013-09-03)
- SURAPPA S/O PUJARI PAPAIAH v. THIPPESWAMY S/O SURAIAH — Karnataka High Court (2013-08-23)
- B ARASAPPA SINCE DECD BY HIS LRS v. THE STATE OF KARNATAKA REP BY SECRETARY TO GOVT — Karnataka High Court (2013-08-23)
- M VENKATARAMANA S/O MANDALADA DASAPPA v. M KRISHNAPPA S/O MANDALADA DASAPPA — Karnataka High Court (2013-05-31)
- P SYED KHAN v. NOOR-UN-ISSA BEGUM — Karnataka High Court (2013-05-31)
- SRI N G SATHYANARAYANA v. THE STATE OF KARNATAKA — Karnataka High Court (2013-05-31)
- SABIRUNNISSA v. NOOR-UN-ISSA BEGUM — Karnataka High Court (2013-05-31)
- M/S PAC SOFT SOLUTIONS PRIVATE LIMITED v. VIDHAN CHAUDHARI — Karnataka High Court (2013-03-01)
- GOVINDEGOWDA v. B.T.BHADRSHETTY — Karnataka High Court (2013-03-01)
- P.KERIYAPPA v. SRI P.G.PARTHASARATHY — Karnataka High Court (2013-02-28)