D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

132 recorded High Court judgment(s) · 2013–2013

Courts

Karnataka High Court

132

DISMISSED	93
DISPOSED	16
ALLOWED	12
DROPPED	4
Converted	3
Partly Allowed	2
Dismissed for Non-Prosecution	1
ALLOWED AND REMANDED	1

SMT SAYEDA FARHEEN BANAO v. THE STATE OF KARNATAKA — Karnataka High Court (2013-08-14)
SRI BIPIN KUMAR v. UNION OF INDIA — Karnataka High Court (2013-08-14)
SHIVANAD B RABKAVI v. THE UNION OF INDIA — Karnataka High Court (2013-08-13)
WIPRO INFRASTRUCTURE ENGINEERING v. THE STATE OF KARNATAKA — Karnataka High Court (2013-08-13)
THE COMMISSIONER OF INCOME TAX v. M/S KARNATAKA STATE — Karnataka High Court (2013-08-13)
M/S HINDUSTAN GRANITES v. ASSISTANT COMMISSIONER OF CENTRAL EXCISE — Karnataka High Court (2013-08-13)
THE COMMISSIONER OF INCOME TAX v. M/S KARNATAKA STATE BEVERAGES CORPN. LTD — Karnataka High Court (2013-08-13)
M/S INDUS FLORITECH LTD v. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL — Karnataka High Court (2013-08-12)
SRI P ESHANNA v. STATE OF KARNATAKA — Karnataka High Court (2013-07-23)
MS LATHA RAMACHANDRA INAMDAR v. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 5(1) — Karnataka High Court (2013-07-23)