D.V.SHYLENDRA KUMAR,A.S.PACHHAPURE

43 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• THE STATE, THRO BASAVAKALYAN RURAL P S BIDAR v. BASAVARAJ, S/O. OMKAR PATIL, — Karnataka High Court (2012-12-14)
• STATE OF KARNATAKA BY MARKET POLICE STATION v. RAJKUMAR S/O LATE T M HARRY — Karnataka High Court (2012-10-19)
• ASHOK S/O GURUSIDDAPPA SAMGOLI v. NORTH WEST KARNATAKA ROAD — Karnataka High Court (2012-10-05)
• NORTH EAST KARNATAKA ROAD v. BABA KHAN S/O SYED KHAN ORS — Karnataka High Court (2012-10-04)
• KARNATAKA VIKAS GRAMEENA BANK v. KRISHNAJI — Karnataka High Court (2012-10-04)
• THE STATE THROUGH CHITTAPUR POLICE STATION v. SHARANAPPA S/O FAKIRAPPA BHAIRI — Karnataka High Court (2012-10-03)
• THE STATE THROUGH CHITTAPUR POLICE STATION v. SAIBANNA S/O MAREPPA BAJANTRI — Karnataka High Court (2012-10-03)
• SMT. AASHABI W/O RAJESAB SARWAD ORS v. ABDULKHADAR S/O ABDULKARIM KHADEEM ANR — Karnataka High Court (2012-10-03)
• SHARNAPPA S/O FAKIRAPPA BHAIRI v. THE STATE OF KARNATAKA — Karnataka High Court (2012-10-03)
• MR. JEETENDRA KUMAR RAJAN v. THE STATE OF KARNATAKA ORS — Karnataka High Court (2012-09-28)