LexD.V.SHYLENDRA KUMAR
528 recorded High Court judgment(s) · 2006–2013
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 528 |
Disposal nature
| DISMISSED | 375 |
| DISPOSED | 62 |
| Partly Allowed | 41 |
| ALLOWED | 41 |
| Dismissed for Non-Prosecution | 3 |
| ALLOWED AND REMANDED | 2 |
| REJECTED | 2 |
| Transferred to Dharwad | 1 |
Recent judgments
- CHINNAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2013-08-30)
- SRI GOPAL v. STATE OF KARNATAKA — Karnataka High Court (2013-08-30)
- SRI MOHAMMED ANWER v. STATE OF KARNATAKA — Karnataka High Court (2013-08-29)
- SMT MANJULA v. THE STATE OF KARNATAKA — Karnataka High Court (2013-08-29)
- M/S UMRAH DEVELOPERS v. THE DEPUTY COMMISSIONER — Karnataka High Court (2013-08-29)
- MYLARAPPA v. THE ASSISTANT COMMISSIONER — Karnataka High Court (2013-08-29)
- CHIKKAIDA S/O KUNDDAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2013-08-29)
- SMT NAGAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2013-08-29)
- SRI PAPAIAH v. STATE OF KARNATAKA — Karnataka High Court (2013-08-29)
- SHRI MADEGOWDA v. THE ASSISTANT COMMISSIONER — Karnataka High Court (2013-08-28)