D.V.S.S.SOMAYAJULU,V SRINIVAS

284 recorded High Court judgment(s) · 2022–2023

Courts

Andhra Pradesh High Court

284

ALLOWED NO COSTS	133
DISMISSED NO COSTS	61
DISPOSED OF NO COSTS	46
WITHDRAWN	14
CLOSED NO COSTS	11
DISMISSED	9
COMPROMISE	7
DISMISSED AS NON PROSECUTION	1

BODDU JAYA KRISHNA, SECUNDERABAD v. BODDU NAGA PRAVEENA, W.G.DIST — Andhra Pradesh High Court (2023-09-19)
B JAYA KRISHNA, SECUNDERABAD v. SMT. B NAGA PRAVEENA, W.GODAVARI DIST — Andhra Pradesh High Court (2023-09-19)
Sri.Mandava Srinivasu v. State Bank of India — Andhra Pradesh High Court (2023-07-14)
Ch. Shankara Rao, v. Dr. Sridhar Namballa, — Andhra Pradesh High Court (2023-07-11)
Ramineni Siva Rama Prasad, v. Etlam Prabhakara Reddy, — Andhra Pradesh High Court (2023-07-11)
Devanaboina Anuradha v. ACHARYA NAGARJUNA UNIVERSITY — Andhra Pradesh High Court (2023-07-11)
THE UNION OF INDIA v. LENKA SURESH — Andhra Pradesh High Court (2023-07-11)
Prof Edara Dileep, v. Dr Ch Jayasankara Prasad, — Andhra Pradesh High Court (2023-07-11)
M. Venkateswara Rao v. D. Indeevar — Andhra Pradesh High Court (2023-07-11)
Devanaboina Anuradha v. Dr. R. Subba Reddy — Andhra Pradesh High Court (2023-07-11)