LexD.V.S.S.SOMAYAJULU,DUPPALA VENKATA RAMANA
312 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 312 |
Disposal nature
| ALLOWED NO COSTS | 101 |
| DISMISSED NO COSTS | 77 |
| WITHDRAWN | 55 |
| DISPOSED OF NO COSTS | 45 |
| DISMISSED | 15 |
| CLOSED NO COSTS | 10 |
| DISMISSED AS INFRUCTUOUS | 5 |
| PARTLY ALLOWED NO COSTS | 3 |
Recent judgments
- The Vice Chairman and Managing Director, v. Thota Venkateswarlu — Andhra Pradesh High Court (2023-09-25)
- Dr. B. Amarnath, v. Dr. B. Krishna Reddy, — Andhra Pradesh High Court (2023-09-25)
- The Chairman v. Shaik Bikari Subhani, — Andhra Pradesh High Court (2023-09-25)
- THE VICE CHAIRMAN AND MANAGING DIRECTOR v. S SUBBA RAYUDU — Andhra Pradesh High Court (2023-09-25)
- DR. M. DHANANJAYULA NAIDU, v. DR. B. KRISHNA REDDY AND 14 ORS., — Andhra Pradesh High Court (2023-09-25)
- The Vice Chairman and Managing Director, v. SAKETI APPALA — Andhra Pradesh High Court (2023-09-25)
- The Vice Chairman and Managing Director v. G. Bala Suri Naidu — Andhra Pradesh High Court (2023-09-25)
- THE VICE CHAIRMAN AND MANAGING DIRECTOR v. GADE SRINIVASA RAO — Andhra Pradesh High Court (2023-09-25)
- Dr. V. Ravi Naidu v. Dr. B. Krishna Reddy — Andhra Pradesh High Court (2023-09-25)
- THE VICE CHAIRMAN AND MANAGING DIRECTOR v. KURUHURU RAMAPRASAD — Andhra Pradesh High Court (2023-09-25)