LexD.V.S.S.SOMAYAJULU
6,040 recorded High Court judgment(s) · 1999–2023
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 4961 |
| Telangana High Court | 1079 |
Disposal nature
| DISPOSED OF NO COSTS | 2440 |
| ALLOWED NO COSTS | 1006 |
| WITHDRAWN | 734 |
| DISMISSED | 714 |
| DISMISSED AS INFRUCTUOUS | 256 |
| CLOSED NO COSTS | 243 |
| DISMISSED NO COSTS | 239 |
| DISMISSED AS NON PROSECUTION | 77 |
Recent judgments
- Sri Varaha Lakshmi Narasimha Swamy, v. The Commissioner Appeals, — Andhra Pradesh High Court (2023-09-25)
- Prasadula Venkata Narayana v. The Assistant Commissioner — Andhra Pradesh High Court (2023-09-25)
- Meda Narasimhulu v. The Government of Andhra Pradesh — Andhra Pradesh High Court (2023-09-25)
- Sri Varaha Lakshmi Narasimha Swamy Vari Devasthanam v. The Commissioner Appeals, — Andhra Pradesh High Court (2023-09-25)
- Maharajah Alaka Narayana Society of Arts v. The Commissioner Appeals, — Andhra Pradesh High Court (2023-09-25)
- L.S.N MURTHY v. Commissioner Appeals — Andhra Pradesh High Court (2023-09-25)
- Manchali Suryanarayana Murthy, v. The Revenue Divisional Officer, — Andhra Pradesh High Court (2023-09-25)
- Meda Subba Rao v. The Government of Andhra Pradesh, represented by its — Andhra Pradesh High Court (2023-09-25)
- Imadabathuni Rama Rao v. SRI I ANAND KUMAR SAMUEL IAS — Andhra Pradesh High Court (2023-09-25)
- YENIKAPATI RANGANAYAKULU v. NELAVALLI VENKATA SUBBAIAH — Andhra Pradesh High Court (2023-09-23)