LexD.S.R.VARMA,V.ESWARAIAH
40 recorded High Court judgment(s) · 2006–2009
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 40 |
Disposal nature
| DISPOSED OF NO COSTS | 27 |
| DISMISSED | 11 |
| ALLOWED NO COSTS | 2 |
Recent judgments
- M/s. Mahindra AND Mahindra Ltd., v. The Assistant Commissioner (CT), — Telangana High Court (2009-01-12)
- M/s. Gurunanak Engineering College, v. The Secretary, — Telangana High Court (2009-01-12)
- D.Kumara Swamy Reddy v. Government of Andhra Pradesh — Telangana High Court (2009-01-12)
- MSM Discovery Pvt. Ltd., (Formerly SET Discovery Pvt. v. The Appellate Deputy Commissioner (CT) — Telangana High Court (2009-01-09)
- MSM Discovery Pvt. Ltd., v. The Appellate Deputy Commissioner (CT), — Telangana High Court (2009-01-09)
- MSM Discovery Pvt. Ltd., v. The Appellate Deputy Commissioner (CT), — Telangana High Court (2009-01-09)
- M/s. Ramky Infrastructure Limited, and v. The Government of Andhra Pradesh — Telangana High Court (2009-01-07)
- E. Vijay Kumar v. The Secretary, — Telangana High Court (2009-01-07)
- M/s. Talwar Mobiles Pvt. Ltd., No. 160 (44/45), Patny Plaza, v. The Appellate Deputy Commissioner (C.T.) — Telangana High Court (2009-01-07)
- M/s. Paladugu Lakshminarayana v. Commercial Tax Officer, Gandhi Chowk Circle, — Telangana High Court (2009-01-07)