D.S.R.VARMA,RAJA ELANGO
58 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 58 |
Disposal nature
| DISMISSED | 28 |
| ALLOWED NO COSTS | 11 |
| DISPOSED OF NO COSTS | 7 |
| PARTLY ALLOWED NO COSTS | 4 |
| DISMISSED WITH COSTS | 3 |
| (unspecified) | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| WITHDRAWN | 1 |
Recent judgments
- Syed Issaq , Aijaz, (A1) v. The State of A.P., — Telangana High Court (2010-04-28)
- S.B. Karan Kumar, v. The Superintending of Police, — Telangana High Court (2010-04-28)
- Ganti Surya Rao, v. The Director General of Police, — Telangana High Court (2010-04-28)
- Julakanti Madhava Reddy, v. The State of A.P., — Telangana High Court (2010-04-28)
- N. Swamy Das, v. The Station House Officer, — Telangana High Court (2010-04-27)
- Yerreddu Srinivasa Reddy, v. State of A.p., — Telangana High Court (2010-04-27)
- Syed Najmuddin v. Government of Andhra Pradesh — Telangana High Court (2010-04-27)
- Rohit Kashyap Vattipalli, v. The Commissioner of Police, — Telangana High Court (2010-04-27)
- Peetla Manorama, v. The Superintendent of Police, — Telangana High Court (2010-04-22)
- Kotta Tirupathi Rao v. Government of A.P. — Telangana High Court (2010-04-22)
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