D.S.R.VARMA,R.KANTHA RAO
238 recorded High Court judgment(s) · 2009–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 238 |
Disposal nature
| DISMISSED | 148 |
| ALLOWED NO COSTS | 28 |
| CLOSED NO COSTS | 24 |
| DISPOSED OF NO COSTS | 12 |
| PARTLY ALLOWED NO COSTS | 7 |
| DISMISSED AS INFRUCTUOUS | 5 |
| DISMISSED WITH COSTS | 5 |
| WITHDRAWN | 4 |
Recent judgments
- Suda Ankamma Rao, v. The State of Andhra Pradesh, — Telangana High Court (2010-02-08)
- The State of Andhra Pradesh, v. Jala Bixamaiah, — Telangana High Court (2010-02-04)
- B. Mallikarjun v. The Government of Andhra Pradesh — Telangana High Court (2010-01-29)
- Nadipi Subbarayudu, v. The Government of Andhra Pradesh — Telangana High Court (2010-01-29)
- Narsing Krishna Reddy,(A-1) v. State of A.P., — Telangana High Court (2009-12-31)
- P.Srinivasa Prasad v. Station House Officer, — Telangana High Court (2009-12-29)
- GANTA NAGAMANI E.G. DISTRICT v. STATE OF A.P. HYDERABAD AND ANOTHER — Telangana High Court (2009-12-23)
- S.Muniyandi, v. The State of A.P., — Telangana High Court (2009-12-23)
- Syed Chand Alias Chand, v. The State of A.P, — Telangana High Court (2009-12-22)
- The State of AP., v. Chandra Venkateswaralu,A-4 — Telangana High Court (2009-12-22)
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