D.S.R.VARMA,P.SWAROOP REDDY

203 recorded High Court judgment(s) · 2003–2011

Courts

Disposal nature

Recent judgments

• The Land Acquisition Officer, v. D. Chandraiah — Telangana High Court (2011-01-31)
• Smt K.Saraswathi, v. K.Manohar Swamy, — Telangana High Court (2008-08-22)
• K. Manohara Swamy v. Smt. K. Saraswathi — Telangana High Court (2008-08-22)
• E.G.T.G.P.BRAHMAMGARIMATTAM CUDDAPAH v. PIONEER BUILDERS HYDANDANR — Telangana High Court (2007-03-23)
• C.Venugopala Reddy, v. Government of Andhra Pradesh represented by its — Telangana High Court (2007-03-08)
• Mari v. The Station House Officer, Madaksira Police Station, — Telangana High Court (2007-01-04)
• P. Shobhavathamma H. No. 77-112-A6, Kallur v. The Station House Officer, Pagidyala Police Station, — Telangana High Court (2007-01-04)
• Mohd.Ibrahim, v. The Station House Officer, Madhapur Police Station, — Telangana High Court (2007-01-04)
• Sriramoju Varalakshmi, v. The Station House Officer, I Town Police Station, — Telangana High Court (2007-01-04)
• Ghousia Shaheen, v. The Station House Officer, — Telangana High Court (2007-01-04)