LexD.S.R.VARMA,P.LAKSHMANA REDDY
34 recorded High Court judgment(s) · 2006–2007
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 34 |
Disposal nature
| DISMISSED NO COSTS | 14 |
| CLOSED NO COSTS | 14 |
| DISMISSED | 4 |
| DISMISSED WITH COSTS | 1 |
| (unspecified) | 1 |
Recent judgments
- R. Bala Lakshmi W/o R. Prabhu (Hamsala), v. The Station House Officer, Shameerpet police Station, — Telangana High Court (2007-02-13)
- Maykale Mallesh, v. The Station House Officer, — Telangana High Court (2007-02-13)
- Md. Habeeb, v. The Inspector, Task Force (SOT), Cyberabad at Saroornagar, — Telangana High Court (2007-02-12)
- Salesha v. The Station house Officer, Humayun Nagar — Telangana High Court (2007-02-12)
- d. Mohan Rao v. The Station House Officer, — Telangana High Court (2007-02-12)
- Ali Bin Salam Barakba, v. The Station House Officer, — Telangana High Court (2007-02-12)
- Arya Rama Mohan Rao, v. The District Medical and Health Officer, — Telangana High Court (2007-02-05)
- G. Padmamma, W/o. Chandramouli, v. The Station House Officer, Kaluvoi Police Station, — Telangana High Court (2007-02-05)
- K. Chandrasekhar, v. The Superintendent of Police, — Telangana High Court (2007-02-01)
- Smt. Naseem Pathan, v. The Superintendent, Central Jail Rajahmundry, — Telangana High Court (2007-02-01)