LexD.S.R.VARMA,NOOTY RAMAMOHANA RAO
55 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 55 |
Disposal nature
| DISMISSED | 31 |
| ALLOWED NO COSTS | 10 |
| DISPOSED OF NO COSTS | 7 |
| DISMISSED NO COSTS | 4 |
| PARTLY ALLOWED NO COSTS | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| CLOSED NO COSTS | 1 |
Recent judgments
- Lakshmi Agencies, v. V.G.Krishnan, — Telangana High Court (2010-10-21)
- Lakshmi Agencies, v. V.G.Krishnan, — Telangana High Court (2010-10-21)
- T.G. Mallikarjuna Setty, v. The Union of India, — Telangana High Court (2010-10-21)
- Lakshmi Agencies, v. V.G.Krishnan, — Telangana High Court (2010-10-21)
- Lakshmi Agencies, v. V.G.Krishnan, — Telangana High Court (2010-10-21)
- Lakshmi Agencies, v. V.G.Krishnan, — Telangana High Court (2010-10-21)
- Bandi Jagadrakshaka Rao v. State of A.P, Home Department Secretariat — Telangana High Court (2010-10-08)
- Mr D John Samuel v. Sri A N Dave — Telangana High Court (2010-07-02)
- Mikkili Kumari v. The Station House Officer, — Telangana High Court (2010-04-30)
- Sagi Veera Venkata Satyanarayana , Mikeset Chinna v. State of A.P., — Telangana High Court (2010-04-29)