D.S.R.VARMA,K.C.BHANU

535 recorded High Court judgment(s) · 2007–2010

Courts

Disposal nature

Recent judgments

• Smt Soora Manjula, v. Sri S.P.Singh, — Telangana High Court (2010-01-22)
• Smt Soora Manjula, v. Sri S.P.Singh, — Telangana High Court (2010-01-22)
• Smt. Sagiraju Lakshmi, v. The Station House Officer, — Telangana High Court (2009-11-13)
• Rajesh Kumar, IPS, v. M/s.Pavan Talkies, — Telangana High Court (2009-07-17)
• Mr. Ghousuddin, v. The Station House Officer, Miyapur, Ranga Reddy District. — Telangana High Court (2008-11-07)
• Smt. Sunkarinagavva, W/o. Nagesh, Kurnool District. v. The Station House Officer, Dichpally, — Telangana High Court (2008-11-07)
• Goddalu Penchalamma v. The Station House officer, Chirala , Prakasham District — Telangana High Court (2008-11-07)
• S. Lakshmi, W/o. Subba Rao, v. The Station House Officer, Mangalagiri, District Guntur. — Telangana High Court (2008-11-07)
• Azeeza Bee, W/o. Shaik Ahmed, R/o. 10-6-319/83, v. The Station House Officer, Kushaiguda, Cyberabad, — Telangana High Court (2008-11-07)
• Lakshmi Devi, R/o. 11-15-410, Shankernagar, v. The Station House Officer, Saroornagar, — Telangana High Court (2008-11-07)