LexD.S.R.VARMA,G.V.SEETHAPATHY
38 recorded High Court judgment(s) · 2007–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 38 |
Disposal nature
| DISMISSED | 14 |
| ALLOWED NO COSTS | 8 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISPOSED OF NO COSTS | 3 |
| DISMISSED NO COSTS | 3 |
| DISMISSED FOR DEFAULT | 2 |
| DISMISSED WITH COSTS | 1 |
| WITHDRAWN | 1 |
Recent judgments
- ING Vysya Bank Limited, Hanumakonda Branch, v. M/s. Balaji Godowns, Having its Place of business at — Telangana High Court (2010-09-20)
- M/s Balaji Godowns, v. The Cotton Corporation of India Ltd., — Telangana High Court (2010-09-20)
- Ayub Khan, v. The Commissioner of Police, — Telangana High Court (2010-07-02)
- Siddeshuni Ravi Kumar, v. The Government of Andhra Pradesh, — Telangana High Court (2010-03-26)
- Siddeshni Ravi Kumar, v. The Govt. of A.P. — Telangana High Court (2010-03-26)
- Kotha Ramakanth v. The Government of Andhra Pradesh — Telangana High Court (2010-03-09)
- Sathupathi Amaravathi v. The District Collector and District Magistrate — Telangana High Court (2010-03-09)
- Kotagiri Ashok Kumar, v. The State of Andhra Pradesh, — Telangana High Court (2010-02-25)
- The General Manager, v. Smt. Savitri Bai W/o. Late Govind Laxman, — Telangana High Court (2010-02-24)
- Saragandla Satyanarayana v. The Sub-Inspector of Police, Mothe Police Station, — Telangana High Court (2010-02-23)