LexD.S.R.VARMA,G.CHANDRAIAH
159 recorded High Court judgment(s) · 2008–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 159 |
Disposal nature
| DISMISSED | 58 |
| DISPOSED OF NO COSTS | 50 |
| ALLOWED NO COSTS | 17 |
| CLOSED NO COSTS | 15 |
| DISMISSED NO COSTS | 8 |
| WITHDRAWN | 5 |
| DISMISSED FOR DEFAULT | 2 |
| ORDERED | 2 |
Recent judgments
- Poosapati Anand Gajapathi Raju v. R.Venkataratnam — Telangana High Court (2010-10-22)
- Poosapati Anand Gajapathi Raju, v. Government of Andhra Pradesh, — Telangana High Court (2010-10-22)
- Smt. G. Vani v. The Greater Hyderabad Municipal Corporation — Telangana High Court (2010-10-01)
- Venugopal Inani v. Sri Ravula Gnandev Reddy — Telangana High Court (2010-10-01)
- SRI SOMA NANDHACHARI NALGONDA AND 3 v. YERRA SRINIVASA RAO — Telangana High Court (2010-08-31)
- Padala Sri Lakshmi Parvathi, W/o.Satyaram v. Padala Sri Lakshmi Parvathi, W/o.Satyaram — Telangana High Court (2010-08-31)
- R.D.O. MIRYALAGUDA AND 3 OTHERS v. YERRA SRINIVASA RAO AND ANOTHER — Telangana High Court (2010-08-31)
- M.SESACHARI v. M.S. Ramu , Ramanujam — Telangana High Court (2010-08-31)
- Dasaneni Bhargavi v. Dasaneni Srihari — Telangana High Court (2010-08-30)
- Sri K. Kumaraswamy v. Smt. K. Usha Sri, — Telangana High Court (2010-08-30)