D.S.R.VARMA,G.BHAVANI PRASAD

33 recorded High Court judgment(s) · 2006–2008

Courts

Disposal nature

Recent judgments

• M.Loaknadh Dass S/o. Narasimha Dass v. The Commissioner and Special Officer, Greater Hyderabad — Telangana High Court (2008-02-28)
• M. Devender Prasad v. The Commissioner and Special Officer, — Telangana High Court (2008-02-28)
• K.Ramanaiah, v. The Commissioner and Special Officer, — Telangana High Court (2008-02-28)
• The Commissioner, Survey , Settlements and Land v. Syd. Athaur Rahaman, R/o. H.No.3-2-78, — Telangana High Court (2008-02-22)
• The Government of A.P., rep by its Principal v. N. Prabhudas S/o late N. Aron Rao — Telangana High Court (2008-02-22)
• The District Collector-cum-Chairman of Selection v. Kurra Muralidhar, — Telangana High Court (2008-02-22)
• The District Collector-cum-Chairman of Selection v. Katari Nalini Prabhakar, — Telangana High Court (2008-02-22)
• The District Collector cum Chairman, Selection Committee, v. Goli Sujartha D/o G.Chandraiah, — Telangana High Court (2008-02-22)
• The Government of Andhra Pradesh, v. N. Prabhudas, — Telangana High Court (2008-02-22)
• The District Collector-cum-Chairman, v. M.Purushottam — Telangana High Court (2008-02-22)