LexD.S.R.VARMA,D.APPA RAO
215 recorded High Court judgment(s) · 2007–2007
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 214 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED NO COSTS | 91 |
| CLOSED NO COSTS | 90 |
| DISMISSED | 14 |
| WITHDRAWN | 14 |
| ALLOWED NO COSTS | 3 |
| PARTLY ALLOWED NO COSTS | 2 |
| (unspecified) | 1 |
Recent judgments
- Y.V. Kondaiah, v. The Commissioner of Police, — Telangana High Court (2007-08-31)
- Bejam Sudhakar Rao S/o Chinnabaiah v. The Superintendent of Police, — Telangana High Court (2007-08-31)
- Mogili Aruna W/o Venkateswarlu Erukula by Caste, v. The Inspector of Police, Bapatla Police Station, — Telangana High Court (2007-08-31)
- S. Renuka Devi, v. The Commissioner of Police, — Telangana High Court (2007-08-30)
- B.Padma v. State of Andhra Pradesh, rep.by its Principal Secretary — Telangana High Court (2007-08-30)
- Vemulapalli Ramakrishna Prasad, v. The Superintendent of Police, — Telangana High Court (2007-08-30)
- A.K. Gupta S/o. Om Prakash Gupta v. The Commissioner of Police, Cyberabad, Ranga Reddy — Telangana High Court (2007-08-30)
- Smt.B.Bhavani v. The Commissioner of Police, — Telangana High Court (2007-08-30)
- Guggilam Bhupathi Rao v. State of A.P., Rep. by its Principal Secretary, — Telangana High Court (2007-08-28)
- Chenna Venkataiah S/o Ramaiah v. The Director General of Police, — Telangana High Court (2007-08-27)