D.S.R.VARMA,B.N.RAO NALLA
60 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 60 |
Disposal nature
| WITHDRAWN | 18 |
| DISPOSED OF NO COSTS | 18 |
| ALLOWED NO COSTS | 14 |
| DISMISSED | 10 |
Recent judgments
- Smt Maturi Rama , Gouri v. Maturi Vishwanatham — Telangana High Court (2010-09-13)
- Vanka Tirumala Veni v. Vanka Kurma Rao — Telangana High Court (2010-08-27)
- Mr.K.Salahuddin v. Smt.Salma Hasimi, W/o.K.Salahuddin — Telangana High Court (2010-08-25)
- Mamidi Swarnalatha v. Mamidi Rajasekhar — Telangana High Court (2010-08-24)
- Sivvala Pushpalatha v. Sankara Rao — Telangana High Court (2010-08-24)
- Polimetla Srinivasa Rao, v. Smt. Polimetla Baby Rani , Tumpati Baby Rani — Telangana High Court (2010-08-24)
- Mamidi Swarnalatha v. Mamidi Rajasekhar — Telangana High Court (2010-08-24)
- Smt.Y.Srirama Suseela Vaidehi v. Shri Y.V.Ratnakar — Telangana High Court (2010-08-23)
- B. Venkatesh , Venkataiah v. Smt. B. Lavanya , Rameshwari — Telangana High Court (2010-08-23)
- Sri Sanivarapu Venugopala Reddy, v. Smt. Sanivarapu Vasavi — Telangana High Court (2010-08-23)
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