LexD.S.R.VARMA,B.CHANDRA KUMAR
28 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 28 |
Disposal nature
| ALLOWED NO COSTS | 7 |
| WITHDRAWN | 7 |
| DISPOSED OF NO COSTS | 6 |
| DISMISSED | 4 |
| DISMISSED FOR DEFAULT | 2 |
| CLOSED NO COSTS | 1 |
| ALLOWED WITH COSTS | 1 |
Recent judgments
- Sanagala Manasa v. Sanagala Anil Kumar, — Telangana High Court (2010-10-21)
- Methuku Suresh ,Suresh Sagar v. Smt. Methuku Anuradha — Telangana High Court (2010-10-21)
- Rangineni Sailaja v. R.V.S.S. Ramakrishna, — Telangana High Court (2010-10-21)
- B.Krishna Naik v. S.Saraswathi Bai — Telangana High Court (2010-10-06)
- UDAVALA SURESH v. SMT.UDAVALA VASANTHA AND 2 ORS — Telangana High Court (2010-10-05)
- Kollisetty Srinivasa Rao v. Kolisetty Jhansilakshmi — Telangana High Court (2010-10-04)
- J.Mohan Rao v. S.Indira, w/o J.Mohan Rao, but now living with her parents — Telangana High Court (2010-10-04)
- Peddi Gopal Reddy v. Lekkala Sowbhagya Devi — Telangana High Court (2010-10-04)
- EMANI BHARAT LAKSHMI.GUNTUR.DIST. v. EMANI VAMANA MURTHY.AND ANOTHER — Telangana High Court (2010-10-04)
- A.Mary Jannifar v. Mantha Ramesh Venkat — Telangana High Court (2010-10-04)