D.S.R.VARMA
1,280 recorded High Court judgment(s) · 2001–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1279 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED | 428 |
| DISMISSED NO COSTS | 346 |
| ALLOWED NO COSTS | 117 |
| DISPOSED OF NO COSTS | 95 |
| PARTLY ALLOWED NO COSTS | 87 |
| CLOSED NO COSTS | 75 |
| DISMISSED FOR DEFAULT | 52 |
| WITHDRAWN | 30 |
Recent judgments
- CHINTHALACHERU NARAVANASWAMI v. ERRMACHETTI MUNEMMA AND 17 ORS — Telangana High Court (2011-08-10)
- B. David Raju v. P. Balaiah Naidu — Telangana High Court (2010-10-08)
- G.S. Raman, v. The Bazawada Bar Association — Telangana High Court (2010-10-08)
- Chekuri Naga Krishna Mani, v. Chekuri Sudha Gayatri, — Telangana High Court (2010-10-08)
- Tamma Subrahmanya Sastry, v. Nidimolu Rajendra Prasad, — Telangana High Court (2010-10-08)
- Kantheti Naga Rama Lakshmi Vara Prasad, v. Vemula Venkata Naga Srinivasa Rao, — Telangana High Court (2010-10-08)
- V. R. Anjaiah, v. The Union of India,Owning the Indian Railways Administration — Telangana High Court (2010-10-07)
- G. Balakrishna v. Syed Osman — Telangana High Court (2010-10-07)
- Bairi Sharan v. Asoda Laxman — Telangana High Court (2010-10-07)
- The United India Insurance Company Limited v. Mr.Cheerla Bondaiah — Telangana High Court (2010-10-07)
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