D.S. DESHMUKH,REGISTRAR(JUDL II)
1,175 recorded High Court judgment(s) · 2014–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1175 |
Disposal nature
| Disposed Off | 494 |
| Allowed | 405 |
| Dismissed | 152 |
| Dismissed for non-complying conditional Order | 68 |
| OTHER DISPOSED OFF | 16 |
| ABATED | 11 |
| Allowed To be withdrawn | 9 |
| Abated | 7 |
Recent judgments
- NATIONAL INSURANCE CO. LTD. THR. ITS MUMBAI REGIONAL OFFICE-II v. SMT. PRABHAVATI JAIRAM BHUVAD AND ORS. — Bombay High Court (2023-02-23)
- SHRI. KASHINATH VITTHAL PATIL v. SMT. SARALA KISHOR PATIL and ORS. — Bombay High Court (2023-01-18)
- SHRI.NARAYAN KESHAV BHIDE AND OTHERS v. SHRI.SAGAR ASHOK BHIDE — Bombay High Court (2022-12-15)
- SHRI.NARAYAN KESHAV BHIDE AND OTHERS v. SHRI.SAGAR ASHOK BHIDE — Bombay High Court (2022-12-15)
- ANJALI SURESH JUVALE v. RUPJI CONSTRUCTIONS A PARTNERSHIP FIRM MUMBAI — Bombay High Court (2022-12-13)
- SMT. SAVITA GANGADHAR CHAVAN THR. HER CONSTITUTED POWER OF ATTORNEY HOLDER SHRI. GANGADHAR S. CHAVA v. SHRI. ACHYUTANAND KRISHNAND PANDEY and ANR. — Bombay High Court (2022-11-17)
- DILIP PANDURANG GHAGARE and ANR. v. JANARDHAN VISHRAM GHAGARE and ORS. — Bombay High Court (2022-10-14)
- DILIP PANDURANG GHAGARE and ANR. v. JANARDHAN VISHRAM GHAGARE and ORS. — Bombay High Court (2022-10-14)
- SMT. PARVATI DIGAMBAR KANDEKAR (SINCE DECD.THR.LRS) MAHADEO DIGAMBAR KANDEKAR AND ORS v. SMT. SHUBHANGI ANKUSH DHURI THR. POA TUKARAM NARAYAN KORGOANKAR — Bombay High Court (2022-10-13)
- SHRI RAMASHRAY JETHU RAJBHAR (SINCE DECEASED) THR. LRS. BRIJ KISHOR RAJBHAR AND ORS. v. PRAKASH GURAI RAJBHAR (DECEASED)1. MR RAMBALI PRAKASH RAJBHAR (NOW DECEASED) AND ORS — Bombay High Court (2022-10-13)
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