D RAMESH

11,768 recorded High Court judgment(s) · 2019–2026

Courts

Andhra Pradesh High Court

11768

DISPOSED OF NO COSTS	7546
CLOSED NO COSTS	1053
WITHDRAWN	880
ALLOWED NO COSTS	688
DISMISSED AS INFRUCTUOUS	682
DISMISSED NO COSTS	397
DISMISSED	362
DISMISSED AS NON PROSECUTION	119

MR SUNKARI SIRIL PAUL v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
GAJULAPALLE SUNANDA v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-06)
Dr. A. Premalatha v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-06)
B SUBRAHAMANYESWARA RAO v. THE STATE OF AP — Andhra Pradesh High Court (2026-05-06)
G MOHAN v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-06)
CHALAMALA CHANDRA REDDY v. The State of A.P — Andhra Pradesh High Court (2026-05-06)
DEVARAKONDA ARUNA KUMARI v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-06)
P SURESH KUMAR v. THE ANDHRA PRADESH POWER GENERATION CORPORATION LTD — Andhra Pradesh High Court (2026-05-06)
SAMBANGI RAMA MOHAN v. State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-06)
Dr. Ch. Balakrishna Manohar, MDS, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-06)